Page No.# 1/3 vs Ratan Das And 10 Ors
2022 Latest Caselaw 4506 Gua

                                                         Page No.# 1/3

GAHC010005922017




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          Case : I.A.(Civil)/1476/2019

         SMTI PUSPARANI DAS and 2 ORS

         W/O LATE MADHAB CH. DAS
         R/O PANIGAON
         KALIBARI
         P.O. PANIGAON ITACHALI
         P.S. NAGAON SADAR
         DIST. NAGAON
         ASSAM
         PIN 782003

         2: NIPEN CHANDRA DAS

         S/O LATE MADHAB CH. DAS

          3: BIPUL DAS

         S/O LATE MADHAB CH. DAS
         ALL ARE R/O PANIGAON
         KALIBARI
         P.O. PANIGAON ITACHALI
         P.S. NAGAON SADAR
         DIST. NAGAON
         ASSAM
         PIN 782003
         VERSUS

         RATAN DAS and 10 ORS

         /O LATE SANTOSH DAS
          R/O PANIGAON
          KALIBARI A.T. ROAD
          MOUZA TOWN
          P.O. and P.S. NAGAON
                                                     Page No.# 2/3

DIST. NAGAON
ASSAM
PIN 782003

2:TULSI DAS

S/O LATE SANTOSH DAS
3:BENI MADHAB DAS

S/O LATE SANTOSH DAS
4:SUBHAS DAS

S/O LATE SANTOSH DAS
5:SMTI. KRISHNA DAS

W/O LATE BHANU DAS
6:BAPON DAS

S/O LATE BHANU DAS
7:BIKRAM DAS

S/O LATE BHANU DAS
8:SMTI SHILPA DAS

D/O LATE BHANU DAS
SL. NOS. 6
7 AND 8 ARE MINORS AND ALL REPRESENTED BY THEIR MOTHER
SMTI KRISHNA DAS
9:SMTI PADMARANI DAS

D/O LATE SANTOSH DAS
10:SMTI MINARANI DAS

D/O LATE SANTOSH DAS
11:SMT. DIPALI DAS

D/O LATE SANTOSH DAS
SL. NO. 2
3
4
5
6
9
10 AND 11 ARE C/O SRI RATAN DAS
R/O PANIGAON
KALIBARI
A.T. ROAD
MOUZA TOWN
                                                                        Page No.# 3/3

           P.O. and P.S. NAGAON
           DIST. NAGAON
           ASSAM
           PIN 782003
           ------------
           Advocate for : MRS. M B BARUAH
           Advocate for : appearing for RATAN DAS and 10 ORS




                                    BEFORE
                      HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                        ORDER

16.11.2022

Heard Ms. M. B. Baruah, learned counsel for the applicant.

By this Interlocutory Application, the applicant has prayed for stay of operation of the impugned judgment and decree dated 13.02.2017 passed by the Civil Judge, Nagaon in Title Appeal No. 39/2015.

Upon hearing the learned counsel for the appellant and the grounds cited in the application, the impugned judgment and decree dated 13.02.2017 passed by the Civil Judge, Nagaon in Title Appeal No. 39/2015 is hereby stayed till disposal of the connected appeal.

Accordingly, the Interlocutory application stands disposed of.

JUDGE

Comparing Assistant