The Oriental Insurance Co. Ltd vs Minara Khatun And 6 Ors
2022 Latest Caselaw 2347 Gua

                                                             Page No.# 1/3

GAHC010120882022




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         Case No.: I.A.(Civil)/1934/2022

         THE ORIENTAL INSURANCE CO. LTD.
         A COMPANY REGISTERED UNDER THE COMPANIES ACT
         1956
         REPRESENTED BY ITS REGIONAL MANAGER
         ULUBARI
         GUWAHATI 07


          VERSUS

         MINARA KHATUN AND 6 ORS.
         W/O LATE ATABUR RAHMAN RESIDENT OF KATHANIGAON
         PS LAHARIGHAT
         DIST MORIGAON
         ASSAM 782127 PRESENTLY RESIDING AT C/O MONOWARA KHATUN
         RESIDENT OF KATAHBARI
         PS GARCHUK
         DIST KAMRUP M ASSAM 781035

         2:MISS ARJINA BEGUM
         D/O LATE ATABUR RAHMAN
         RESIDENT OF KATHANIGAON
          PS LAHARIGHAT
          DIST MORIGAON
         ASSAM 782127
         PRESENTLY RESIDING AT C/O MONOWARA KHATUN
          RESIDENT OF KATAHBARI
          PS GARCHUK
          DIST KAMRUP M ASSAM 781035
         TO BE REP. BY RES. NO. 1
          3:MISS ALMINA BEGUM
         D/O LATE ATABUR RAHMAN
         RESIDENT OF KATHANIGAON
          PS LAHARIGHAT
                                             Page No.# 2/3

DIST MORIGAON
ASSAM 782127
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
TO BE REP. BY RES. NO. 1
4:MISS SAMINA BEGUM
D/O LATE ATABUR RAHMAN
RESIDENT OF KATHANIGAON
PS LAHARIGHAT
DIST MORIGAON
ASSAM 782127
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
TO BE REP. BY RES. NO. 1
5:MD. MEDHI ALOM
S/O LATE ATABUR RAHMAN
RESIDENT OF KATHANIGAON
PS LAHARIGHAT
DIST MORIGAON
ASSAM 782127
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
TO BE REP. BY RES. NO. 1
6:SAMALA KHATU
W/O LATE ENNAS @ ENUS ALI
RESIDENT OF KATHANIGAON
PS LAHARIGHAT
DIST MORIGAON
ASSAM 782127
PRESENTLY RESIDING AT C/O MONOWARA KHATUN
RESIDENT OF KATAHBARI
PS GARCHUK
DIST KAMRUP M ASSAM 781035
7:MR. SURHAB ALI
S/O LATE RUSTAM ALI

RESIDENT OF KATHANIGAON
PO KATHANI
PS LAHARIGHAT
DIST MORIGAON
ASSAM 782127
------------

Page No.# 3/3

Advocate for : MR. S K GOSWAMI Advocate for : appearing for MINARA KHATUN AND 6 ORS.

BEFORE HON'BLE MR. JUSTICE DEVASHIS BARUAH

18.07.2022

Heard Mr. S. K. Goswami, the learned counsel for the applicant.

The accompanying appeal being admitted, the impugned judgment and award passed by the learned Commissioner, Employee's Compensation, Kamrup (M) at Guwahati in E.C. Case No.36/2019 is stayed subject to deposit of 50% of the said awarded amount within 6 (six) weeks from today before the Registry of this Court.

The respondents/claimants shall be entitled to withdraw the said amount by filing appropriate application before the Registry of this Court.

In view of the above, the I.A. stands disposed of.

JUDGE

Comparing Assistant