Shankar vs Sarihano
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Chattisgarh High Court

Shankar vs Sarihano on 10 September, 2025

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                                    HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                   SA No. 54 of 2021

                                               SHANKAR versus SARIHANO
                                                       Order Sheet




                       10/09/2025         Mr. VK Pandey, counsel for the appellants.
                                          Ms. Hamida Siddiqui, counsel for respondent No.1.

Ms. Mandvi Bharadwaj, Panel Lawyer for the State/ respondent No.2.

Arguments heard. Reserved for judgment.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Digitally signed by Bini BINI BINI PRADEEP PRADEEP Date:

2025.09.11 10:50:01 +0530