Dharmendra Kumar James vs Tapeshwar Singh Marawi
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Chattisgarh High Court

Dharmendra Kumar James vs Tapeshwar Singh Marawi on 9 September, 2025

                                      1


                                 Digitally signed
                                 by BHOLA
                                 NATH KHATAI
                                 Date:
                                 2025.09.11
                                 11:53:11 +0530




                                                                NAFR

        HIGH COURT OF CHHATTISGARH AT BILASPUR

                         ACQA No. 786 of 2024

1 - Dharmendra Kumar James S/o Late Vinod Kumar James Aged
About 53 Years R/o Village Pasan, Tahsil Podi - Uproda, P.S. Pasan,
District Korba, Chhattisgarh,....(Complainant)
                                                    ... Appellant(s)
                                  versus
1 - Tapeshwar Singh Marawi S/o Shri Ram Singh Marawi Aged About
48 Years R/o Village Sakola, Tahsil And P.S. Pendra, O.P. Kotmi, District
Bilaspur    (New   District   Gourela-Pendra-Marwahi)    Chhattisgarh,...
(Accused)
                                                    ... Respondent(s)

For Petitioner      :   None
For Respondent      :   None

Hon'ble Shri Justice Sanjay Kumar Jaiswal Order On Board 09/09/2025

1. This acquittal appeal under Section 378(4) of CrPC has been filed against the judgment dated 09.01.2023 passed by learned JMFC, Katghora, District Korba in Complaint Case No.3277/2018 whereby the respondent has been acquitted of the offence under Section 138 of N.I. Act.

2. On the previous date of hearing i.e. 12.06.2025, there was no representation on behalf of the appellant.

3. Today also there is no representation on behalf of the appellant.

4. In the absence of any representation on behalf of the appellant, this Court is left with no other option but to dismiss the appeal for want of prosecution.

5. Accordingly, the present acquittal appeal stands dismissed for want of prosecution.

Sd/-

(Sanjay Kumar Jaiswal) JUDGE Khatai