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Mohammad Sahin @ Sahil vs State Of Chhattisgarh
2025 Latest Caselaw 369 Chatt

Citation : 2025 Latest Caselaw 369 Chatt
Judgement Date : 4 July, 2025

Chattisgarh High Court

Mohammad Sahin @ Sahil vs State Of Chhattisgarh on 4 July, 2025

                                1/1

                           Digitally signed
                           by BHOLA
                           NATH KHATAI
                           Date:
                           2025.07.04
                           17:07:39 +0530




        HIGH COURT OF CHHATTISGARH AT BILASPUR

                     CRA No. 215 of 2025

MOHAMMAD SAHIN @ SAHIL versus STATE OF CHHATTISGARH

                         Order Sheet




04/07/2025

Mr. Aman Pandey, counsel for appellant.

Mr. Akhilesh Kumar, G.A. for State.

Arguments heard. Reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

Khatai

 
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