Laxmi Prasad Yadav vs Smt. Radha Bai Devangan
2025 Latest Caselaw 350 Chatt

Chattisgarh High Court

Laxmi Prasad Yadav vs Smt. Radha Bai Devangan on 3 July, 2025

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                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               FA No. 363 of 2019

                      LAXMI PRASAD YADAV versus SMT. RADHA BAI DEVANGAN &
                                            OTHERS


                                                  Order Sheet



                    03.07.2025
                                         Mr. Ram Kumar Tiwari, counsel for the appellant.

                                         Mr. Sourabh Sharma, counsel for respondent No. 1.

Mr. Abhijeet Mishra, counsel for respondents No. 2

to 6.

Mr. Ajay Kumrani, Panel Lawyer for the State.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Manish

Digitally signed by MANISH MANISH YADAV YADAV Date:

2025.07.03 17:24:58 +0530