Dr. Manish Upadhyaya vs State Of Chhattisgarh
2022 Latest Caselaw 396 Chatt

Citation : 2022 Latest Caselaw 396 Chatt
Judgement Date : 24 January, 2022

Chattisgarh High Court

Dr. Manish Upadhyaya vs State Of Chhattisgarh on 24 January, 2022

                                             1

                   (Proceedings through Video Conferencing)

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                                 WA No. 44 of 2022
          Dr. Manish Upadhyaya Versus State of Chhattisgarh & Others




24.01.2022       Mr. Akash Pandey, learned counsel for the appellant prays for

             some time to place on record certain judgments for proper

             adjudication of the case.


                 Prayer is allowed.


                 List on 28.01.2022 as a fresh case.


                 Mr. H.S. Ahluwalia, learned Deputy Advocate General,

             appearing for the respondents, is present.

                          Sd/-                                      Sd/-

                (Arup Kumar Goswami)                      (N. K. Chandravanshi)
                     Chief Justice                                 Judge




    Anu

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