The Golden Soap Factory Pvt. Ltd vs Shailja Craft Pvt. Ltd
2025 Latest Caselaw 3180 Cal/2

Calcutta High Court

The Golden Soap Factory Pvt. Ltd vs Shailja Craft Pvt. Ltd on 25 November, 2025

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD-18 and 26
                                                         ORDER SHEET


                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION


                              IA No. GA/1/2024
                                      In
                                CS/137/2024

                   THE GOLDEN SOAP FACTORY PVT. LTD.
                                VERSUS
                        SHAILJA CRAFT PVT. LTD.

                              IA No. GA/2/2025
                                      In
                                CS/137/2024

                   THE GOLDEN SOAP FACTORY PVT. LTD.
                                VERSUS
                        SHAILJA CRAFT PVT. LTD.


BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 25th November, 2025

Appearance:

Mr. Gopal Pahari, Adv.

Ms. Mandeep Kaur, Adv.

Mr. Jagat Jyoti Nag, Adv.

For the plaintiff

Mr. Ritoban Sarkar, Adv.

Mr. Samriddha Sen, Adv.

Mr. Barnik Ghosh, Adv.

For the defendant.

The Court:- The defendant commences argument in support of its

application for rejection of the plaint as an initial defence to the plaintiff's

application for judgment on admission.

The hearing could not be concluded.

Let this matter appear in the list on 3 rd December, 2025.

(ARINDAM MUKHERJEE, J.)

snn.