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A. T. Gooyee Enterprises vs Nand Lal Rathi
2025 Latest Caselaw 389 Cal/2

Citation : 2025 Latest Caselaw 389 Cal/2
Judgement Date : 14 July, 2025

Calcutta High Court

A. T. Gooyee Enterprises vs Nand Lal Rathi on 14 July, 2025

Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-28 with 29
                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                              CS/258/2009
                            IA NO: GA/8/2025

                      A. T. GOOYEE ENTERPRISES
                                   VS
                             NAND LAL RATHI

                                  WITH

                              EOS/1/2010

                           NAND LAL RATHI
                                 VS
              M/S. A. T. GOOYEE ENTERPRISES AND ORS.


     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date: July 14, 2025.

Appearance:

Mr. Joyjit Ganguly,Sr. Adv. Mr. Pradip Sancheti,Adv. Mr. Rudrajit Sarkar,Adv. Mr. Jatan Monga, Adv. Ms. Vanshika Newar, Adv.

...for the plaintiff.

Mr. Siddhartha Lahiri,Adv. Mr. Debraj Dutta, Adv. ...for the defendant

The Court: Argument is concluded.

Reserve for judgment.

(SUGATO MAJUMDAR, J.)

DB

 
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