J.H. Industrial Corporation vs Vijendra Kumar Goel
2024 Latest Caselaw 2790 Cal/2

Calcutta High Court

J.H. Industrial Corporation vs Vijendra Kumar Goel on 2 September, 2024

ORDER SHEET

                                                                               O-32


                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                    IA No. GA/1/2024
                                   (IA No. GA/4/2024)
                                            In
                                   EC No. 507 of 2016
                            J.H. INDUSTRIAL CORPORATION
                                         VERSUS
                                VIJENDRA KUMAR GOEL


  BEFORE:
  The Hon'ble JUSTICE BIVAS PATTANAYAK

Date: 2nd September, 2024.

Appearance:

Mr. Rupak Ghosh, Adv. Mr. Arnab Dutt, Adv. Ms. Labani Dey, Adv. For the judgment debtor.

Re: IA No. GA/4/2024:

The Court :- Mr. Rupak Ghosh, learned Advocate for the judgment debtor,

submits that the present application has been filed with a prayer for granting

stay of all further proceedings of the execution of the decree. He further submits

that a review petition being No. 31 of 2023 arising out of APTD No. 2 of 2018 is

pending before the Hon'ble Division Bench. In such circumstances, he seeks for

listing the matter after three weeks.

In view of submissions made on behalf of the judgment debtor, list this

matter after three weeks.

(BIVAS PATTANAYAK, J.)

snn.