Shiva Ratan Bajoria vs Union Of India & Ors
2023 Latest Caselaw 2714 Cal/2

OD-12
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                   CS/1252/1957

                              SHIVA RATAN BAJORIA
                                       VS
                              UNION OF INDIA & ORS.


    BEFORE:
    The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 26th September, 2023.

Appearance:

Mr. Pramit Roy, Sr. Adv.

Ms. R. Roy,Adv.

Ms. Shreya Singh,Adv. Mr. Nirmalya Dasgupta,Adv.

Ms. Nikita Rathi, Adv. Ms. Atmaja Bandyopadhyay, Adv.

...for plaintiff.

Mr. Uday Sankar Bhattacharya,Adv.

Mr. Tapan Bhanja,Adv. Ms. Banani Bhattacharya,Adv.

...for def. no. 1.

Mr. Samarajit Ray Chowdhury,Adv.

...for def. no. 5..

The Court:- Argument is concluded.

Reserved for judgment.

(SUGATO MAJUMDAR, J.) D.Ghosh