Pradip Kr. Jaiswal vs Nirmala Devi Jaiswal
2023 Latest Caselaw 2649 Cal/2

                                 ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Testamentary and Intestate Jurisdiction
                                 ORIGINAL SIDE
                                    TS/13/2006
                    IA No. GA/10/2017 (Old No. GA/363/2017)
                   In the Goods of Kalap Nath Jaiswal (deceased)
                             PRADIP KR. JAISWAL.
                                        VS
                           NIRMALA DEVI JAISWAL.


BEFORE:
The Hon'ble JUSTICE ARIJIT BANERJEE
Date: 20th September, 2023.
                                                                               Appearance:
                                                            Mr. Dhruba Ghosh, Sr. Advocate,
                                                            Mr. Soumyajit Ghosh, Advocate,
                                                             Mr. Kaushik Mandal, Advocate,
                                                               Mr. Altamash Alim, Advocate
                                                                        ....for the petitioner




           The Court: Hearing is concluded. Judgment is reserved.


      .

(ARIJIT BANERJEE, J.) dg/