Citation : 2023 Latest Caselaw 2639 Cal/2
Judgement Date : 19 September, 2023
OCD-3 & 4
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
AP/863/2022
PRATHYUSHA-AMR JV
VS
ORISSA STEEL EXPRESSWAY PRIVATE LIMITED
Wt4
AP/370/2023
PRATHYUSHA-AMR JV
VS
ORISSA STEEL EXPRESSWAY PRIVATE LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 19th September , 2023.
Appearance:
Mr. Joy Saha, Sr. Adv.
Mr. Sourojit Dasgupta, Adv.
Mr. Vishwarup Acharyya, Adv.
...for the petitioner
Mr. Sarvapriya Mukherjee, Adv.
Mr. Aritra Basu, Adv.
Mr. Sanket Sarawgi, Adv.
...for the respondent
The Court: Learned counsel appearing for the parties have already filed
their respective Notes.
List these matters on 6th October, 2023 under the heading "For
Judgment".
(MOUSHUMI BHATTACHARYA, J.)
kc
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!