Prasanna Kumar Nahata vs Abhishek Dhanania
2023 Latest Caselaw 3117 Cal/2

OD-2

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/509/2016
                    IA NO: GA/1/2018(Old No:GA/1843/2018)
                           PRASANNA KUMAR NAHATA
                                     VS
                             ABHISHEK DHANANIA

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Ms. Manju Agarwal, Adv.

...for the decree-holder.

The Court: In view of the deliberate and contumacious conduct of the

judgment-debtor, the judgment-debtor is directed to be personally present on 20

November, 2023.

In default of appearance, necessary orders for police assistance would be

passed on the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal