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Saokat Ali vs State Of West Bengal & Ors
2023 Latest Caselaw 4491 Cal

Citation : 2023 Latest Caselaw 4491 Cal
Judgement Date : 25 July, 2023

Calcutta High Court (Appellete Side)
Saokat Ali vs State Of West Bengal & Ors on 25 July, 2023

25.07.2023 Srimanta

WPA/27511/2014

Saokat Ali

-Vs.-

State of West Bengal & Ors.

Mr. Amikt Kumar Pan, Mrs. Tanusri Santra ...for the petitioners. Mr. Rajarshi Basu, Mrs. Rupsha Chakraborty ...for the State.

Argument is heard and the judgment is reserved.

(Bibek Chaudhuri, J.)

 
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