Citation : 2023 Latest Caselaw 640 Cal
Judgement Date : 19 January, 2023
19th January,
(AK)
W.P.A 341 of 2023
Smt. Deepa Jaiswal Vs.
The State of West Bengal and others
Mr. Haradhan Banerjee Mr. Amitava Pain Mr. Subhrangshu Dutta Mr. Nilmoni Das Mrs. Manideepa Paul ...for the petitioner.
Mr. Sumit Kumar Panja Mr. Sumit Ray ...for the WBSETCL.
Mr. Manas Kundu Mr. Debabrata Mondal ...for the State.
Heard learned counsel for the parties.
Hearing is concluded.
Judgment is reserved in the matter.
(Sabyasachi Bhattacharyya, J.)
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