Tata Sponge Iron Limited vs Msp Sponge Iron Limited
2022 Latest Caselaw 2395 Cal/2

OD 7

EC 201 of 2019 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

TATA SPONGE IRON LIMITED VERSUS MSP SPONGE IRON LIMITED

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 9th September, 2022.

APPEARANCE:

Mr. D.N.Sharma,Adv.

Mr. G. Khaitan,Adv.

Mr. A. Basu,Adv.

...for the decree-holder.

Mr. Anirban Ray, Adv.

Mr. Debraj Sahu,Adv.

Mr. Debangshu Dinda,Adv. ...for the judgment-debtor.

The Court:- On the basis of the prayer made on behalf of the

decree-holder, let the matter appear on 26th September, 2022.

The steps, if any, taken by the judgment-debtor, in the meantime,

for renewing the bank guarantee shall be informed to the decree-holder.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra