(S.L. Ispat Private Limited & Anr vs Punjab National Bank & Ors.)
2022 Latest Caselaw 7811 Cal

Citation : 2022 Latest Caselaw 7811 Cal
Judgement Date : 24 November, 2022

Calcutta High Court (Appellete Side)

(S.L. Ispat Private Limited & Anr vs Punjab National Bank & Ors.) on 24 November, 2022

    3
24.11.2022
Ct. No. 32
   rrc


                               MAT 303 of 2018
                                     with
               IA No. CAN 2 of 2018 (Old No. CAN 3431 of 2018)

                       (S.L. Ispat Private Limited & Anr. Vs.
                          Punjab National Bank & Ors.)


                Mr. Nilendu Bhattacharya
                Ms. Arunima Lala
                Mr. A. K. Upadhyay
                Mr. Supriya Mahajan
                                       ..... For the appellants

                Ms. Aparajita Rao
                                      ..... For the respondent nos. 1 - 5

Ms. Sumita Shaw Mr. Soumen Chatterjee .... For the respondent no. 6

The learned advocates appearing for the respective

parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.) (Tapabrata Chakraborty, J.)

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