Rashmi Metaliks Ltd vs Union Of India
2022 Latest Caselaw 2882 Cal/2

ODC-23
                                  ORDER SHEET

                                  EC/99/2022
                                  AP/482/2021

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division)

                           RASHMI METALIKS LTD.
                                   VS
                              UNION OF INDIA


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date : 25th November, 2022

                                                                      Appearance:
                                             Mr. S.N. Mookherjee, Ld. AG, Sr. Adv.
                                                         Mr. Samrat Sen, Sr. Adv.
                                                          Mr. Paritosh Sinha, Adv.
                                                            Mr. Suman Dutt, Adv.
                                                           Ms. Manali Bose, Adv.
                                                          Mr. Amitava Mitra, Adv.
                                               Mr. Shubhrojyoti Mookherjee, Adv.
                                                     Mr. Naman Chowdhury, Adv.
                                                       ...for Rashmi Metaliks Ltd.

                                                       Mr. Siddhartha Lahiri, Adv.
                                                   Mr. Deepak Kumar Singh, Adv.
                                                            Mr. Debraj Dutta, Adv.
                                                   Ms. Saptamita Pramanick, Adv.
                                                              Ms. Alisha Kar, Adv.
                                                             Mr. Ayush Jain, Adv.
                                                               ...for Union of India



      The Court: Affidavit-in-Reply filed in Court today in the Section 36

application be taken on record.
                                          2


         Mr. S.N. Mookherjee, learned Senior Advocate appearing on behalf of the

respondent, has filed a compilation of judgments along with notes of

arguments. A copy of the same is to be handed over to Counsel appearing on

behalf of the petitioner by Monday (28.11.2022).

Let this matter appear on 19th January, 2023 at 2pm.

(SHEKHAR B. SARAF, J.)

R.Bhar