Idfc First Bank Ltd vs Faiyaz Fruit Traders Fst And Anr
2022 Latest Caselaw 2723 Cal/2

ODC 28

                               ORDER SHEET
                                EC/149/2022
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                             IDFC FIRST BANK LTD.
                                      VS
                      FAIYAZ FRUIT TRADERS FST AND ANR.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 11th November, 2022.

Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett, Adv.

Mr. Amit Sankar Bagchi, Adv.

...for the petitioner

Mr. Aman Baid, Adv.

...for the judgment-debtors

The Court: Counsel appearing on behalf of the parties submit that talks of

settlement are going on. Accordingly, warrant of arrest issued against the award-

debtor no.2 is kept in abeyance for the time being.

Let this matter appear on February 3, 2023 for further direction.

(SHEKHAR B. SARAF, J.)

B.Pal