CS/193/2017
2022 Latest Caselaw 2687 Cal/2

Citation : 2022 Latest Caselaw 2687 Cal/2
Judgement Date : 4 November, 2022

Calcutta High Court

CS/193/2017 on 4 November, 2022

OD-21

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                CS/193/2017
                              IA NO: GA/3/2019

                                BHOLA YADAV

                                  RANI JENA


    BEFORE:
    The Hon'ble JUSTICE KRISHNA RAO

Date: 4th November, 2022.

Appearance:

Mr. S. E. Huda, Adv.

...for the plaintiff

The Court: Counsel for the plaintiff has concluded his arguments.

The matter is fixed for judgment.

(KRISHNA RAO, J.)

S.Bag

Download the LatestLaws.com Mobile App