Citation : 2023 Latest Caselaw 9189 Bom
Judgement Date : 1 September, 2023
2.60.21-comap.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO.60 OF 2021
IN
SUMMONS FOR JUDGMENT NO.69 OF 2019
IN
COMMERCIAL SUIT NO.1166 OF 2019
Shree Tirupati Greenfield Developers & Ors...... Appellants
Vs.
Bharat Mehra ..... Respondent
Mr. Saurabh Oka for the Appellants
Mr. Pratik Shah I/b. Mr. Ashish Pawar for the Respondent
CORAM: DEVENDRA KUMAR UPADHYAYA, CJ. &
ARIF S. DOCTOR, J.
DATE : SEPTEMBER 1, 2023
P.C.
List this appeal for final hearing on 19 th October 2023 at
2.30 pm.
(ARIF S. DOCTOR,J) (CHIEF JUSTICE)
Basavraj 1/1
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