Natthu vs State Of U.P. And Another
2023 Latest Caselaw 25702 ALL

Citation : 2023 Latest Caselaw 25702 ALL
Judgement Date : 20 September, 2023

Allahabad High Court

Natthu vs State Of U.P. And Another on 20 September, 2023

Bench: Dinesh Pathak





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:181967
 
Court No. - 90
 

 
Case :- APPLICATION U/S 482 No. - 21199 of 2023
 

 
Applicant :- Natthu
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Sumit Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dinesh Pathak,J.

1. (Crl. Misc. Correction Application No.1 of 2023)

2. Correction Application is allowed.

3. In paragraph No.6 of the judgment dated 15.09.2023, Case Crime No.1570 of 2006 should be read and understood as Case Crime No.157 of 2006.

Order Date :- 20.9.2023

Md Faisal

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