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Abdul S.Khan And Others vs Mst. Ram Pati And Others
2023 Latest Caselaw 25208 ALL

Citation : 2023 Latest Caselaw 25208 ALL
Judgement Date : 18 September, 2023

Allahabad High Court
Abdul S.Khan And Others vs Mst. Ram Pati And Others on 18 September, 2023
Bench: Jaspreet Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:59435
 
Court No. - 19
 

 
Case :- SECOND APPEAL No. - 90 of 1981
 

 
Appellant :- Abdul S.Khan And Others
 
Respondent :- Mst. Ram Pati And Others
 
Counsel for Appellant :- T.A. Khan,K.C. Tewari,Mohd. Arif Khan,Mohd. Aslam Khan,U.P. Singh
 
Counsel for Respondent :- P.L. Mishra,B.R. Tripathi,D.C. Mukherjee,K. Mohan,Rajeiu Kr. Tripathi,Smt. Vishwamohini
 

 
Hon'ble Jaspreet Singh,J.

Allowed vide judgment and order passed in First Appeal No.55 of 1977 on separate-sheets.

Order Date :- 18.9.2023

Rakesh/-

 

 

 
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