Munendra Pal Singh vs State Of U.P. And 3 Others
2023 Latest Caselaw 387 ALL

Citation : 2023 Latest Caselaw 387 ALL
Judgement Date : 4 January, 2023

Allahabad High Court

Munendra Pal Singh vs State Of U.P. And 3 Others on 4 January, 2023

Bench: Manoj Misra, Vikas Budhwar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 571 of 2022
 

 
Applicant :- Munendra Pal Singh
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Applicant :- Ganesh Mani
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Manoj Misra,J.

Hon'ble Vikas Budhwar,J.

This review application seeks review of our order dated 17.11.2022 on the ground that the Court passed the order in the absence of the counsel for the appellant.

Interestingly, there is no affidavit of the counsel for the appellant. In the order dated 17.11.2022 we have specifically mentioned that we have heard the counsel for the appellant. Otherwise also we have dismissed the appeal as not maintainable by recording detailed reasons and also by relying on a judgment of the Apex Court. There is no averment in the affidavit that the view taken by us is ex-facie erroneous or against any binding precedent.

In such circumstances, the review application is misconceived and is accordingly rejected.

Order Date :- 4.1.2023

N.S.Rathour