Janardan Pandey And 5 Others vs State Of U.P. And 5 Others
2023 Latest Caselaw 1033 ALL

Citation : 2023 Latest Caselaw 1033 ALL
Judgement Date : 10 January, 2023

Allahabad High Court

Janardan Pandey And 5 Others vs State Of U.P. And 5 Others on 10 January, 2023

Bench: Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL REVISION No. - 1880 of 2014
 

 
Revisionist :- Janardan Pandey And 5 Others
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Revisionist :- Rajesh Kumar Dubey,M.S. Rathaur,Shishir Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Rajeev Misra,Rajeev.Mishra.
 

 
Hon'ble Ajit Singh,J.

List has been revised.

None appears to press this revision even in the revised list.

I have perused the record.

This revision has been filed against the judgment and order dated 03.05.2014 by which he matter was remanded back to the Sub Divisional Magistrate for adjudication of the matter.

It seems that the matter between the parties might have been over.

Revision is dismissed as having become infructuous.

Order Date :- 10.1.2023

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