Smt. Kusuma Devi vs Hari Prasad Maurya Manager U.P. ...
2022 Latest Caselaw 19048 ALL

Citation : 2022 Latest Caselaw 19048 ALL
Judgement Date : 28 November, 2022

Allahabad High Court

Smt. Kusuma Devi vs Hari Prasad Maurya Manager U.P. ... on 28 November, 2022

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2456 of 2020
 

 
Applicant :- Smt. Kusuma Devi
 
Opposite Party :- Hari Prasad Maurya Manager U.P. Khadi Gramodyog Board Gonda
 
Counsel for Applicant :- Ram Prakash Singh
 
Counsel for Opposite Party :- Pankaj Patel
 

 
Hon'ble Abdul Moin,J.

Heard Sri Ram Prakash Singh, learned counsel for the applicant.

Sri Sri Ram Prakash Singh, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 24.01.2020 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 28.11.2022

Pachhere/-

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