Sumer Singh vs The State Of U.P. And Others
2019 Latest Caselaw 2200 ALL

Citation : 2019 Latest Caselaw 2200 ALL
Judgement Date : 1 April, 2019

Allahabad High Court

Sumer Singh vs The State Of U.P. And Others on 1 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 62081 of 2011
 

 
Petitioner :- Sumer Singh
 
Respondent :- The State Of U.P. And Others
 
Counsel for Petitioner :- S.K.Singh Vashisht,Pavan Kumar,S.K. Singh
 
Counsel for Respondent :- C.S.C.,Anil Sharma
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, list on 17.4.2019.

Order Date :- 1.4.2019

Pramod Tripathi

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