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LatestLaws.com, Law Joint & IDRC present Lexidem Webinar on Emerging Trends in Arbitration & Mediation: Challenges & Opportunities (8th May,2020 @ 5:00 PM), Register Now!


IDRC Law Joint Arbitration Webinar Poster - Copy.jpg
05 May 2021
Categories: Latest News Conferences & Seminars Arbitration

LatestLaws.com, Law Joint & Indian Dispute Resolution Centre (IDRC) present Lexidem Webinar on Emerging Trends in Arbitration & Mediation: Challenges & Opportunities

On: Saturday,8th May,2021 @ 5:00 PM

Via: Zoom, LatestLaws Facebook Page and Youtube Channel

To Register for the Webinar, Click Here

Keynote Speaker:

Hon'ble Mr. Justice KG Balakrishnan, Former Chief Justice of India

Speakers:

1. Mr. Vijay Tangri, Advocate Delhi High Court

Mr. Vijay Tangri graduated in law in 1994 and thereafter pursued LLM in Corporate Finance and International Trade at Northwestern University school of Law Chicago. He began his career in 1995 as a negotiator with a law firm in Chicago and then as part of an investment banking firm in Chicago. Thereafter, from 1999, while being associated with one of the top Senior Advocates of the Supreme Court of India and later with a leading law firm of New Delhi, he worked extensively in litigation and corporate advisory field handling clients in the Oil & Gas, IT, Banking and Manufacturing industry. 

2. Mr. Shashank Garg, Partner, Advani & Co.

 Mr Shashank Garg is a Partner at Advani & Co. and is in-charge of the Delhi Office where he handles commercial litigation and arbitration verticals. He is also the Panel Counsel for GAIL (India) Limited, Special Counsel for Hindustan Copper Limited and Delhi Development Authority. He serves as a Joint Secretary of the Society for Construction Law and is also appointed as the Co-Chair of Society of Constriction Law India’s Young Leaders Group. He often represents clients as a Counsel before Arbitral Tribunals in ad-hoc and institutional arbitration under all leading institutional rules (ICC, SIAC, LCIA, SCC, DIAC, HKIAC, AAA, etc.) and also acts as an Arbitrator.

Moderator: Mr. Divyansh H Rathi, Managing Partner, Lexidem & Rathi

On: Saturday,8th May,2021 @ 5:00 PM

Via: Zoom, LatestLaws Facebook Page and Youtube Channel

To Register for the Webinar, Click Here

For E-certificates, Pay Rs: 100 via Paytm: 9873312051 or GPay: 9811417312 or UPI: kaurs939@oksbi

Supported By:
VIPS, Northcap University, Sushant University, Lexidem & Rathi



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