Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Karnataka Land Reforms Act, 1961


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on Karnataka Land Reforms Act, 1961

M/s. Maxim India Integrated Circuit Design Pvt. Ltd. Vs. Andappa (D) by LRS. & Ors., 2025 Latest Caselaw 10 SC Shivashakti Sugars Limited v Shree Renuka Sugar Limited, 2017 Latest Caselaw 920 SC Pillamma (D) Vs. M. Ramaiah Reddy (D) through LRS., 2022 Latest Caselaw 622 SC Pillamma (D) Vs. M. Ramaiah Reddy (D) through LRS., 2022 Latest Caselaw 621 SC Nadakerappa (D) by LRS. Vs. Pillamma (D) by LRS., 2022 Latest Caselaw 278 SC The Agricultural Produce Marketing Committee Bangalore Vs. State of Karnataka, 2022 Latest Caselaw 249 SC G.T. Girish Vs. Y. Subba Raju (D) by LRS., 2022 Latest Caselaw 59 SC HANUMAPPA (SINCE DECEASED) BY HIS LRS vs. STATE OF KARNATAKA, 2020 Latest Caselaw 557 SC VINODCHANDRA SAKARLAL KAPADIA vs. STATE OF GUJARAT, 2020 Latest Caselaw 394 SC STATE OF KARNATAKA vs. Y. MOIDEEN KUNHI, 2020 Latest Caselaw 347 SC KANNA TIMMA KANAJI MADIWAL vs. RAMACHANDRA TIMMAYA HEGDE, 2019 Latest Caselaw 880 SC NARAYNAMMA vs. GOVINDAPPA, 2019 Latest Caselaw 878 SC SRI GANAPATHI DEV TEMPLE TRUST vs. BALAKRISHNA BHAT (D) THR. LRS., 2019 Latest Caselaw 835 SC Monthi Menezes (D) by LR. Vs. Devaki Amma (D) by LR., 2019 Latest Caselaw 417 SC Raghunath Prasad Pande Vs. State of Karnataka & Ors. [April 6, 2018], 2018 Latest Caselaw 243 SC University of Mysore Vs. Rajaiah (Dead) by LRS. & Ors. [March 23, 2018], 2018 Latest Caselaw 200 SC Shayara Bano Vs. Union of India and others [August 22, 2017], 2017 Latest Caselaw 598 SC Narayanappa (D) by LRS. Vs. B.S. Ramaswamy (D) by LRS. & Ors. [August 8, 2016], 2016 Latest Caselaw 546 SC Harsha V. Rai Vs. State of Karnataka & ANR. [OCTOBER 7, 2013], 2013 Latest Caselaw 710 SC Ni Pra Channabasava Deshikendra Swamigalu Matadhipathigalu Kannada Mutt Vs. C.P. Kaveeramma & Ors. [May 06, 2013], 2013 Latest Caselaw 358 SC Aresh @ Ashok J. Mehta (D) Byprop. LRS. Vs. Spl. Tahsildar, Balgaum Karnataka & ANR. [MARCH 11, 2013], 2013 Latest Caselaw 185 SC K.T. Plantation Pvt. Ltd. & ANR. Vs. State of Karnataka , 2011 Latest Caselaw 563 SC R.Ravindra Reddy & Ors. Vs. H.Ramaiah Reddy & Ors. [2010] INSC 134 (17 February 2010), 2010 Latest Caselaw 145 SC S.Nagaraj (D) By Lrs.& Ors. Vs. B.R.Vasudeva Murthy & Ors. [2010] INSC 94 (8 February 2010), 2010 Latest Caselaw 122 SC A.M. Ramanna Vs. Land Tribunal, Mandya Taluk & Ors [2007] Insc 728 (12 July 2007), 2007 Latest Caselaw 526 SC Thimmappa Rai Vs. Ramanna Rai & Ors [2007] Insc 537 (9 May 2007), 2007 Latest Caselaw 420 SC Subhakar & Ors Vs. Harideesh Kumar & Ors [2007] Insc 276 (13 March 2007), 2007 Latest Caselaw 218 SC P. Narayanappa & Anr VS. State of Karnataka & Ors [2006] Insc 504 (18 August 2006), 2006 Latest Caselaw 504 SC Fairgrowth Investments Ltd. Vs. The Custodian [2004] Insc 639 (14 October 2004), 2004 Latest Caselaw 599 SC Ram & Another Vs. State of Karnataka & Ors [2004] Insc 548 (17 September 2004), 2004 Latest Caselaw 509 SC

Click here to view all Supreme Court (SC) Judgements on Karnataka Land Reforms Act, 1961