Thursday, 23, Apr, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Karnataka Land Revenue Act, 1964


Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

Related judgement on Karnataka Land Revenue Act, 1964

M/s. Maxim India Integrated Circuit Design Pvt. Ltd. Vs. Andappa (D) by LRS. & Ors., 2025 Latest Caselaw 10 SC Urban Improvement Trust, Bikaner Vs. Gordhan Dass (D) through LRS. & Ors., 2023 Latest Caselaw 821 SC SRI GANAPATHI DEV TEMPLE TRUST vs. BALAKRISHNA BHAT (D) THR. LRS., 2019 Latest Caselaw 835 SC KOTTANGADA B.MOTAIAH vs. MACHIMADA BELLIAPPA, 2019 Latest Caselaw 788 SC University of Mysore Vs. Rajaiah (Dead) by LRS. & Ors. [March 23, 2018], 2018 Latest Caselaw 200 SC Andanur Kalamma and Ors. Vs. Gangamma (Dead) by L.Rs. [March 6, 2018], 2018 Latest Caselaw 158 SC Sri M. Sankaranarayanan Vs. The Deputy Commissioner, Bangalore & Ors. [April 10, 2017], 2017 Latest Caselaw 297 SC Ram & Another Vs. State of Karnataka & Ors [2004] Insc 548 (17 September 2004), 2004 Latest Caselaw 509 SC Laxmappa Bhimappa Hulsgeri & Ors Vs. Hanamappa Shetteppa Korwar & Ors [2004] Insc 262 (13 April 2004), 2004 Latest Caselaw 259 SC M/S Ahuja Industries Ltd. Vs. State of Karnataka & Ors [2003] INSC 213 (3 April 2003), 2003 Latest Caselaw 211 SC Dena Bank Vs. Bhikhabhai Prabhudas Parekh & Co. & Ors [2000] INSC 252 (25 April 2000), 2000 Latest Caselaw 249 SC Dena Bank Vs. Bhikhabhai Prabhudas Parekh & Co. & Ors [2000] INSC 248 (25 April 2000), 2000 Latest Caselaw 245 SC State of Karnataka Vs. Krishnaji Shrinivas Kulkarni [1993] INSC 528 (16 December 1993), 1993 Latest Caselaw 520 SC D. Nagaraja Vs. State of Karnataka & Ors [1977] INSC 15 (18 January 1977), 1977 Latest Caselaw 15 SC State of Karnataka & ANR Vs. Elizabeth Mayne & ANR [1976]109 (8 April 1976), 1976 Latest Caselaw 109 SC