The Coinage of the Five Rupees coined to commemorate the event of "75 Years of Dandi March" Rules, 2006
Published vide Notification No. G.S.R. 320(E), dated 3rd May, 2007
Act2381
Ministry of Finance
(Department of Economic Affairs)
G.S.R. 320(E). - In exercise of the powers conferred by Sub-section (1) of Section 21 read with Section 7 of the Coinage Act, 1906 (3 of 1906), the Central Government herby makes the following rules, namely:-
- Short title and commencement.- (1) These rules may be called the Coinage of the Five Rupees coined to commemorate the event of "75 Years of Dandi March" Rules, 2006.
(2) They shall come into force on the date of their publication in the Official Gazette.
- Definition.- In these rules "Act" means the Coinage Act, 1906 (3 of 1906).
- Standard Weight and remedy allowed on coin of certain denominations coined to commemorate the event of "75 Years of Dandi March" :-
The Standard Weight of coins of the following denominations, coined under the provisions of Section 6 of the Act, to commemorate the event of "75 Years of Dandi March" and the remedy allowed in making of such coins shall be as specified in the Table below :-
Table
| Denomination | Standard weight | Remedy Allowed | |
| In composition | In standard weight | ||
| (1) | (2) | (3) | (4) |
| Five Rupees | 6 grams | 1/200th plus or minus for Chromium that is to say, Chromium could vary from 17.5% to 18.5% | 1/25th plus or minus, that is to say, the weight could vary from 5.76 grams to 6.24 grams |
