DMD Advocates promotes 18 Lawyers in its Delhi and Mumbai Offices

DMD Advocates has promoted a total of 18 of Lawyers across its offices in Delhi and Mumbai.

On key name is, Suman Yadav who has been promoted to Partner in the dispute resolution team at Delhi.

She is a graduate of Army Institute of Law, Mohali and is also registered as an Advocate-on-Record of the Supreme Court of India. She has extensive experience in civil and commercial litigation and arbitration. She has represented several domestic and multinational clients before the Supreme Court, the Delhi High Court, regulatory authorities and arbitral tribunals.

Munindra Dvivedi who expertise in litigation & arbitration, Rohit Garg (taxation), and Mrunal Parekh (taxation) were also promoted to Associate Partner.

The Lawyers who has been promoted to Counsel are namely Ashima Dewan, Saiyam Chaturvedi, Haaris Fazili, Tarinee Sudan and Divya Sharma.

Five have been promoted to Principal Associate namely Divay Rastogi, Anuj Shah, Ayush Dhawan, Ambar Bhushan and Chaitanya Kaushik.

Aathira Pillai, Disha Jham, Sukanya Bhattacharya and Vrinda Bagaria have been promoted to Senior Associate.

The overall strength of partner at DMD has now reached to 19.

Founder & Managing Partner of DMD (Delhi) Anuradha Dutt and Founder & Managing Partner (Mumbai) Fereshte Sethna has congratulated all those who have been promoted in a press release,

“We are pleased to announce this round of promotions and welcome our new Partners, Associate Partners, Counsels, Principal Associates and Senior Associates. These promotions are a testament of their hard work, exceptional client service and contribution to the firm’s growth. Each of them is truly deserving of this recognition and we wish them success in their new roles.”