Saturday, 13, Jun, 2026
Claiming to be the District Judge, Woman takes over Courtroom in Varanasi; Inquiry Ordered into Security Lapse
पासपोर्ट को लेकर बड़ा फैसला, कोर्ट में क्रिमिनल केस लंबित हो तो भी रिन्यू या जारी हो सकता पासपोर्ट
Husband Cannot Claim Cruelty Merely Because Wife Approached Police, Rules HC
सिर्फ 10 साल की नौकरी के आधार पर परमानेंट का अधिकार नहीं', हाई कोर्ट ने बदला सिंगल बेंच का फैसला
After SC's Query on Bail Rejection, Delhi Court seeks Police Response on Umar Khalid, Sharjeel Imam's Bail Pleas in Riots Conspiracy Case
Fantasy Sports or Online Gambling? The Legal Battle Shaping India's Gaming Industry
Are Gig Workers Employees? Examining Labour Protection in India's Platform Economy
Internship Opportunity at Cosmic Signaling, Noida [3 Months; Stipend Available]: Apply Now!
Remote Internship Programme at Veritas Centre for Policy Research Foundation (VCPRF): Apply by June 20
Internship Opportunity at Hiking IT, Guntur, Andhra Pradesh [Full-time]: Apply Now!
हाई कोर्ट उस फैसले के 50 साल जिसने इंदिरा के करियर पर लगाया सबसे बड़ा दाग, 13 दिन के बाद देश ने देखा आपातकाल
Blind Victim's Voice Identification of Accused leads to Denial of Bail to Three Juveniles: HC
बेरोजगार होने पर भी पुरुष को देना होगा बच्चों का भरण-पोषण', हाई कोर्ट का बड़ा आदेश
Honour Killing is the Extreme Reflection of Casteism; there is no ‘Honour’ in It: HC
जज की कुर्सी पर बैठी महिला और करने लगी सुनवाई... वाराणसी कोर्ट में हाई-वोल्टेज ड्रामा
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Saturday, 13, Jun, 2026
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Saraf and Partners participates in key International Disputes Discussions at London International Disputes Week 2026
10 Jun, 2026
Cyril Amarchand Mangaldas advises Canara Bank on INR 3697.36 Crore Term Loan Facility to Ratle Hydroelectric Power Corporation Limited for 850 MW Project in Jammu & Kashmir
10 Jun, 2026
Shardul Amarchand Mangaldas advises Inventurus Knowledge Solutions Limited on USD 1.15 Million Acquisition of Arai Solutions
10 Jun, 2026
Shardul Amarchand Mangaldas Advises Dhoot Automotive Systems on its Collaboration with Ride Vision for ADAS Solutions in India
10 Jun, 2026
Cyril Amarchand Mangaldas advised the placement agents on the QIP of ACME Solar Holdings Limited
10 Jun, 2026
Shardul Amarchand Mangaldas advises Aseem Infrastructure Finance on financing for Battery Energy Storage Project in Kerala
10 Jun, 2026
S&A Law Offices successfully advises on the Landmark Sale of the Iconic Air India Building at Nariman Point, Mumbai, to the Government of Maharashtra for INR 1,601 Crores
10 Jun, 2026
Shardul Amarchand Mangaldas Advises Triveni Group on Composite Scheme of Arrangement
06 Jun, 2026
Cyril Amarchand Mangaldas successfully represents lenders before NCLAT; Contempt order against lenders set aside in Jyoti Structures matter
06 Jun, 2026
Cyril Amarchand Mangaldas advised True North on its Investment in Embio
06 Jun, 2026
Cyril Amarchand Mangaldas advised AXISCADES Technologies Limited and its subsidiaries on the sale of their business of providing ‘Engineering Services’
06 Jun, 2026
Cyril Amarchand Mangaldas advised the Ingredion Group on its investment and long...
06 Jun, 2026
Shardul Amarchand Mangaldas Advises Eicher Motors on Joint Venture with Volvo Gr...
02 Jun, 2026
MERC Delivers First Ruling Enforcing the Supreme Court’s Judgment on Railways’ C...
01 Jun, 2026
Cyril Amarchand Mangaldas advised Government-backed Stressed Asset Stabilisation Fund trust
01 Jun, 2026
SNG & Partners Advises ICICI Prudential Office Yield Optimiser Fund – AIF II on Structured Acquisition of NCP Commercials Private Limited
01 Jun, 2026
Cyril Amarchand Mangaldas advises Elevation Capital V Limited and its affiliates on the sale of equity shares of One97 Communications Limited
27 May, 2026
Cyril Amarchand Mangaldas advises JSW Energy on sale of equity shares of JSW Steel
27 May, 2026
Shardul Amarchand Mangaldas advises Resolution Pro... ...
27 May, 2026
Cyril Amarchand Mangaldas advises JSW Energy Limit... ...
26 May, 2026
Cyril Amarchand Mangaldas advised Jana Holdings Li... ...
21 May, 2026
Cyril Amarchand Mangaldas advised SiCSem Private L... ...
21 May, 2026
Cyril Amarchand Mangaldas advised Urban Realtech o... ...
21 May, 2026
SNG & Partners announces promotions across practic... ...
21 May, 2026
Cyril Amarchand Mangaldas advised Garware Technica... ...
18 May, 2026
Cyril Amarchand Mangaldas acted as Indian legal co... ...
18 May, 2026
Akshay Sachthey Rejoins SAM as Partner in the Gene... ...
18 May, 2026
Shardul Amarchand Mangaldas & Co. Advises Crystal Crop Protection Limited on Acquisition of FMC India Private Limited
14 May, 2026
Cyril Amarchand Mangaldas acted as legal counsel for Temasek in its Pre-IPO investment of INR 482 Crores in Milky Mist Dairy Food Limited
14 May, 2026
Trilegal successfully represented Mr. Kishore Biyani, Mr. Rakesh Biyani as well as other Key Managerial Personnel of Future Retail in proceedings before SEBI
14 May, 2026
Cyril Amarchand Mangaldas advised Digi Tele Networks in USD 60M Pre Series C2 round of Investment in Skyroot
14 May, 2026
Shardul Amarchand Mangaldas Advises Brookfield India REIT and Arliga Ecoworld on 360 One’s ~INR 1,125 crore investment in Arliga Ecoworld
14 May, 2026
Cyril Amarchand Mangaldas advised Blackstone backed Bagmane Developers on Pre-REIT Funding across multiple rounds
13 May, 2026
Cyril Amarchand Mangaldas advised Stonepeak Partners before the CCI on its acquisition of Castrol Group Holdings Limited
08 May, 2026
Cyril Amarchand Mangaldas advised Amphenol Corporation on the open offer made to the public shareholders of ADC India Communications Limited
07 May, 2026
Cyril Amarchand Mangaldas advised a leading Global Data Center Firm’s land acquisition in Mumbai
06 May, 2026
Bombay High Court Quashes FIR Against HDFC Bank CEO Sashidhar Jagdishan
06 May, 2026
Cyril Amarchand Mangaldas advised the Buyer Consortium on the acquisition of the IPL franchise Rajasthan Royals, for USD ~1.6 Billion
06 May, 2026
Shardul Amarchand Mangaldas Advised POSCO on its Joint Venture with JSW Steel
06 May, 2026
Trilegal is advising the Lakshmi Mittal family in USD 1.65 billion acquisition of the Rajasthan Royals IPL franchise
05 May, 2026
Shardul Amarchand Mangaldas Advises ICICI Prudential Alternatives on acquisition of two Grade A properties from RMZ Group for an aggregate consideration of INR 2600 Crore
05 May, 2026
Shardul Amarchand Mangaldas advises on ₹11,050 Million IPO by Citius TransNet Investment Trust
05 May, 2026
Cyril Amarchand Mangaldas advised Larsen & Toubro Limited in its share purchase agreement with Hyderabad Metro Rail Limited, for disposal of L&T's entire shareholding in L&T Metro Rail (Hyderabad) Limited
05 May, 2026
Cyril Amarchand Mangaldas advised lenders on US$600 million dual‑currency financing of a ~1 GW renewable energy project in India
05 May, 2026
Cyril Amarchand Mangaldas advised KONE Corporation on Indian law aspects of its combination with TK Elevator
05 May, 2026
Cyril Amarchand Mangaldas advised Jio Financial Services Limited (Jio Financial Services) on their general insurance Joint Venture with Allianz Europe B.V. (Allianz)
29 Apr, 2026
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