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Ex-Luthra Partner, who went independent, now joins HSA for Real Estate and Disputes


HSA LEGAL
18 Feb 2020
Categories: Law Firm News

HSA has recently gained strength with former L&L Partners Partner Amaresh Kumar Singh, who has been an independent lawyer since February 2019, joining in.

He specializes in real estate and civil and commercial litigation.

His work experience count for having previously also been at Dua Associates from 1996 until 2007 in which he had a journey for leaving as a Partner.

As per details collected via press release, he acts for private equity funds, real estate developers, financial institutions, overseas funds, and government funds including work such as “comprehensive title verification and due diligence of lands/properties on a pan India basis”.

In disputes, he primarily works on arbitration, writs, security enforcement, insolvency, company matters, criminal jurisdiction, property, title, tenancy and rent laws.



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