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CfP: Seminar on Women Empowerment at Anand Law College & Anand College of Legal Studies [March 7, Anand]: Register by Feb 25


anand law collage.jpg
23 Jan 2020
Categories: Call for Papers Conferences & Seminars

About the Colleges

Anand Law College is a legal establishment recognized by the Bar Council of India, New Delhi since 1964. College is being managed by Shri Ramkrishna Seva Mandal, Anand and has been rendered an authenticity for permanent recognition to offer various Law Programmes. Its affiliation is with Sardar Patel University, Vallabh Vidyanagar.

Anand College of Legal Studies is a legal foundation recognised by the Bar Council of India, New Delhi since 2016. College is being managed by Shri Ramkrishna Seva Mandal, Anand. Its affiliation is with Sardar Patel University.

About the Seminar

The seminar with the theme and title “Women Empowerment & Inclusive Growth” is proposed to be a National Seminar to be conducted on 7th March 2020 on the International Women’s Day.

The seminar is aimed at analysing the progress achieved towards the Women Empowerment in particular & inclusive growth in general and also the road ahead in this regard apart from highlighting the challenges & hurdles and suggesting remedial measures in order to achieve women empowerment in India.

Venue: Dr. G. S. Patel Vidhyabhavan & Bhaikaka Hall.

Registration Fees

Faculties, Lawyers, Social Activists & Others

Up to 25th February 2020: Rs. 1000/-

On the Spot: Rs. 500/-

Research Scholars

Up to 25th February 2020: Rs. 300/-

On the Spot: Rs. 500/-

Students

Up to 25th February 2020: Rs. 200/-

On the Spot: Rs. 250/-

The registration fees have to be sent along with the delegate registration form. The registration fees cover- kit, snacks, Tea/coffee and lunch.

Note: Fee does not include accommodation charges. All the payment should be made by demand draft or Cheque. The Cheque/DD should be drawn in favour of ANAND COLLEGE OF LEGAL STUDIES, ANAND.

Call for Papers

Seminar papers are invited from faculties, lawyers, social activists, research scholars and students on any sub thematic areas or it could be submitted on the main theme in general. All the papers will be submitted to the panel of the editorial board to examine originality and contribution to academics.

Kindly send your abstract or full paper in soft copy/electronic form only on following email id: alcaclsseminar4[@]gmail.com. Every paper presenter is required to submit an abstract of 350 words with keywords stating the statement of problem, research questions, and methodology applied in the paper with major expected findings.

For the Brochure, click here.



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