*LatestLaws is a proud Media Partner of 7th Indraprastha National Moot Court Competition, 2020 to be held in Guru Gobind Singh Indraprastha University, Delhi from 27th to 29th March,2020* 

The Competition shall be held from 27th March 2020 to 29th March 2020 at the University School of Law & Legal Studies, GGS Indraprastha University, New Delhi.

THEME:

The moot proposition for the VII Indraprastha National Moot Court Competition 2020 is based on Constitutional Law, Land Acquisition Act, CrPC, and IPC.

ELIGIBILITY:

The Competition shall be open for ‘bona fide’ students who are currently pursuing an integrated 5-year B.A. LL.B. Programme or 3 year LL. B Programme in India. Such an institution must be recognized by the Bar Council of India. Only 1 team per institution is allowed to participate.

TEAM COMPOSITION:

1. Each team shall consist of a minimum of two members or a maximum of three members. There shall be no circumstance whatsoever that a team consisting of more than 3 members be allowed to participate. No observer/additional member can be part of a team in any capacity.

           i. In case of a three-member team, there shall be two speakers and 1 researcher in the team.

           ii. In case of a two-member team, there shall be two speakers only who shall not be eligible for the researcher’s test.

          iii. The marks of the researcher’s test shall not be taken into consideration for the eligibility of any team to qualify for quarter-finals.

2. The teams shall identify such speakers and researcher during registration.

3. Teams shall not disclose their identity whatsoever, i.e. the name of their institution, city, etc. or any other information which has the effect of disclosing their identity and affiliation with a particular university or institution, except in the registration form. Such disclosure shall result in disqualification subject to the discretion of the Organizers.

REGISTRATION:

1. All participating institutions have to confirm participation by sending an email to inmccuslls@gmail.com along with a scanned copy of the Demand Draft and Travel form by 17.02.2020 latest by 1600 hrs.

2. The hard copies of the filled registration form along with a travel form and draft of Rs. 5000/- should reach at the below-mentioned address by 21st February, 2020 (1700 hrs) to

Dr. Upma Gautam (Moot Court Convenor), University School of Law & Legal Studies, GGS Indraprastha University, Sec-16-C, Dwarka, New Delhi- 110078.

3. The draft of Rs.5000/- shall be drawn in favour of “Registrar, GGSIPU”, payable at New Delhi and is strictly non-refundable even in case where team decides not to participate post the registration.

4. Formal registration of the teams shall be done on 27th March, 2020 at the venue at 1400 hrs.

5. Any change in the team composition should be intimated to the Organizers before the Formal Registration.

6. No forms received after the deadline shall be considered for registration.

7. Each team shall be assigned a team code (TC) upon registration.

8. All correspondence to the organizing committee shall specify only the team code.

CONTACT DETAILS:

In case any queries or clarifications regarding the competition, the teams may contact:

Moot Court Convenor Dr. Upma Gautam +91-9899053039

Student Convenor Ms. Jharna Singhal +91-7838069689

Student Co-Convenor Mr. Shivam Sachdeva +91-9971358035

FOR RULES, MOOT PROPOSITION AND SCHEDULE PDF ENCLOSED HERE:

 

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