The High Court of Rajasthan has notified SOP for using Cisco Webex, a virtual meeting platform for Court proceedings.

Learned Advocates/Parties-in-person are requested to install ‘Cisco Webex Meetings’ Application in their Mobile Phones from Android Play Store or Apple Store. The users are not required to make any account in this application. Cisco Webex may also be used in web browser of Laptop/Desktop without installing any application.

The SOP has notified that, “The Advocates or Parties-in-person who would opt for virtual hearing, will intimate the Court Master of concerned Hon’ble Court at least a day before the date of listing for the cases listed in Daily List and before 8.00 am on the day of listing for the cases listed in Supplementary list. No request for virtual hearing sent after stipulated time will be entertained.”

The advocates or Parties-in-person shall be ready with their Mobile Phones or Laptop/Desktop during the Hon’ble Court sitting timings. They will regularly watch the Display Board which is available on Mobile Apps and Web Site of High Court.

 

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Vishal Gupta