On Wednesday, the Narcotic Drugs and Psychotropic Substances (NDPS) Act Court granted bail to Ramkumar Tiwari, owner of Muchhad Paanwala, on a bond of ₹15,000.
Tiwari was arrested late Monday after 500 gm of cannabis and material required to make ganja joints were recovered from his warehouse at Kemps Corner. Karan Sajnani, a British national who was arrested on Saturday after officials found ready-to-use ganja joints from his home, used to supply it to Tiwari, which he sold through the shop, NCB claimed.
He was remanded to judicial custody on Tuesday, which NCB didn't object to. Tiwari moved Court for bail on Wednesday. NCB had objected to his release saying he would hamper investigations. Officials are likely to question Tiwari’s brother as the two used to run the shop for six months on rotation.
The shop is popular among affluent sections of society and has a loyal customer base.
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