The Monsoon session of Parliament is all set to commence from tomorrow, i.e. July 19. The Monsoon Session of Parliament is scheduled to be held between July 19, 2021, and August 13, 2021. There will be a total of 19 sittings. Parliament will meet from 11 am to 6 pm.
Over 400 MPs and more than 200 staff have already been vaccinated ahead of the session. The monsoon session will be held by following Covid protocols which include maintaining social distancing, though both houses will sit simultaneously.
Currently, 38 Bills are pending in Parliament. Of these, nine Bills are listed for consideration and passing. 17 Bills are listed for introduction, consideration, and passing.
The Bills listed for consideration and passing are mentioned below:
The DNA Technology (Use and Application) Regulation Bill, 2019
The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill, 2019
The Surrogacy (Regulation) Bill, 2019
The Factoring Regulation (Amendment) Bill, 2020
The Assisted Reproductive Technology (Regulation) Bill, 2020
The Tribunal Reforms (Rationalisation and Conditions of Service) Bill, 2021
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2021
The National Institutes of Food Technology, Entrepreneurship and Management Bill, 2021
The Marine Aids to Navigation Bill, 2021
The Insolvency and Bankruptcy Code (Amendment) Bill, 2021
The Limited Liability Partnership (Amendment) Bill, 2021
The Pension Fund Regulatory and Development Authority (Amendment) Bill, 2021
The Deposit Insurance and Credit Guarantee Corporation (Amendment) Bill, 2021
The Essential Defence Service Bill, 2021– Replaces an Ordinance
The Chartered Accountants, the Cost and Works Accountants, and the Company Secretaries (Amendment) Bill, 2021
The Central Universities (Amendment) Bill, 2021
The Indian Institute of Forest Management Bill, 2021
The Commission for Air Quality Management in National Capital Region and Adjoining Areas Bill, 2021 – Replaces an Ordinance
The Cantonment Bill, 2021
The Indian Antarctica Bill, 2021
The Coal Bearing Areas (Acquisition and Development) Amendment Bill, 2021
The Electricity (Amendment) Bill, 2021
The Trafficking of Persons (Prevention, Protection, and Rehabilitation) Bill, 2021
The Inland Vessels Bill, 2021
The Indian Marine Fisheries Bill, 2021
The Petroleum and Minerals Pipelines (Amendment) Bill, 2021
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