On Monday, the Government of National Capital Territory of Delhi, Department of Law, Justice and Legislative Affairs issued a notice in which it said that " all the practicing Advocates who are enrolled with the Bar Council of Delhi and also in the voters' list of GNCT of Delhi are hereby informed that the process of fresh registrations under Chief Minister Advocates' Welfare Scheme for availing benefits of Group (Term) Life Insurance providing life cover of Rs. 10,00,000 and Group Medi-Claim Insurance coverage for Advocates and his/her spouse and two dependent children up to the age of 25 years, for a family floater sum insured of Rs 5,00,000 will be commenced".
The eligible Advocates can register online at the website http://www.cmaws.delhi.gov.in/.
Registration starts at 12.00 am today and the last date for registration is 17.02.2022.
"The Advocates who have already registered under the scheme and whose names are mentioned in the final list of beneficiaries registered in the year 2020 need not to apply fresh", the notice said.
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