The Supreme Court Collegium in its meeting held on 1 st September, 2021 has approved the proposal for elevation of the following Judicial Officers as Judges in the Kerala High Court:
1. Shri C. Jayachandran,
2. Smt. Sophy Thomas,
3. Shri P.G. Ajithkumar, and
4. Smt. C.S. Sudha.
About Kerala High Court
The Kerala High Court stands at the head of the judicial administration of the State of Kerala and the Union Territory of Lakshadweep. The High Court comprises of a Chief Justice and such other Judges as the President may, from time to time, appoint.
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