Supreme Court of India has rescheduled Advocates on Record (AOR) exam on 20th , 21st , 22nd and 23rd December, 2021.
Earlier the exam was scheduled on 8th , 9th , 10th , and 11th June 2021. The Notification issued by the Supreme Court of India notifies that, “it is hereby notified for information of all concerned that the Advocates-on-Record Examination, 2021, which was earlier scheduled to be held on 8 th , 9 th , 10 th and 11 th June, 2021, has been re-scheduled for 20 th , 21 st , 22 nd and 23 rd December, 2021.”
The notification also instructed the Candidates to ensure that they should have taken both doses of COVID-19 vaccine. The candidates must intimate to this Registry as to whether they have been administered both the doses of COVID-19 vaccine, through e-mail at advocate-on- record@sci.nic.in, latest by 17 th November, 2021. In case, no intimation is received by the Registry, as aforesaid, it shall be presumed that he/she has not been vaccinated and his/her seating arrangement in the examination hall will be arranged accordingly.
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