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Navneet Kaur Vs. Prabhjeet Singh Channa
2021 Latest Caselaw 572 SC

Citation : 2021 Latest Caselaw 572 SC
Judgement Date : 15 Nov 2021
Case No : T.P.(C) No.-002556 / 2019

    
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Navneet Kaur Vs. Prabhjeet Singh Channa

[I.A. No. 138381 of 2021]

[Transfer Petition (Civil) No. 2556 of 2019]

I.A. No. 138381/2021 is filed in this Transfer Petition to the effect that the parties have already settled their dispute as per Settlement Agreement dated 12.02.2021 and therefore the petitioner did not seek to pursue the matter any further.

In the said circumstances, the petitioner seeks permission for withdrawal of the Transfer Petition. I.A. No. 138381/2021 is allowed.

Accordingly, recording the factum of settlement of the dispute the Transfer Petition is dismissed as withdrawn.

.................................J. [C.T.RAVIKUMAR]

NEW DELHI;

NOVEMBER 15, 2021

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