NMIMS – Legal Luxe IP Contract Drafting Competition & Conclave 2026 by SVKM’s NMIMS Navi Mumbai [Online; April 25 – 26]: Register by April 21

16 Apr 2026

About the organiser/college/university

SVKM’s NMIMS Navi Mumbai is a premier institution known for academic excellence, innovation, and holistic development. The NMIMS School of Law is committed to nurturing competent legal professionals through a blend of theoretical knowledge and practical exposure, with a strong focus on emerging areas such as Intellectual Property, Media & Entertainment Law, and Technology Law.

The event is organised by the Intellectual Property Rights Committee (IPRC), a student-driven body dedicated to promoting awareness and engagement in IP law.

Details about the event/opportunity

The event comprises:

Contract Drafting Competition- Music Licensing Agreement & Branding & Merchandising Agreement
Panel Discussion on Intellectual Property & Sports
Guest Lectures and Industry Sessions
Valedictory Ceremony

The competition evaluates participants on drafting precision, legal clarity, commercial understanding, and creativity.

Who is it for/eligibility

Law students from any College
Participation in teams of two or individual

Location

Online

Registration/submission procedure

Participants must register through the official registration link attached in the drive link attached below.
Submission of drafted agreements via the provided submission link
Registration is confirmed only upon successful payment