Prasad Enviro Labs Pvt. Ltd. & Ors. Vs. Union of India & Ors.
[I.A. No. 132844 of 2021]
[Civil Appeal No. 1146 of 2021]
Interlocutory Application No. 132844 of 2021 is filed seeking permission to withdraw this Civil Appeal.
In the said circumstances, in terms of the application, the above I. A. No. 132844 of 2021 is allowed and the Civil Appeal stands dismissed as withdrawn.
.................................J. [C.T.RAVIKUMAR]
NEW DELHI;
NOVEMBER 15, 2021

