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Retd. Armed Forces Medical Association & Ors Vs. Union of India & Ors [2006] Insc 637 (10 October 2006)
2006 Latest Caselaw 637 SC

Citation : 2006 Latest Caselaw 637 SC
Judgement Date : Oct/2006

Retd. Armed Forces Medical Association & Ors Vs. Union of India & Ors [2006] Insc 637 (10 October 2006)

G. P. Mathur & R. V. Raveendran

O R D E R With T.P. (Civil) Nos. 846 to 855/2002, 857 to 862/2002, 863/2002, 865/2002, 869/2002 and TP (Civil) Nos. 170 to 200/2004.

These cases are separated from T.C. (Civil) No.72/2004 and connected cases which have been disposed of today.

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