SPLA/76/2022
2022 Latest Caselaw 2169 UK

               Office Notes,
              reports, orders
SL.           or proceedings
      Date                                         COURT'S OR JUDGES'S ORDERS
No           or directions and
             Registrar's order
              with Signatures
                                 SPLA Nos. 76 of 2022
                                 with
                                 GA No. 22 of 2022
                                 Shri Sanjaya Kumar Mishra, J.

Shri Alok Kumar Verma, J.

Shri J. S. Virk, learned Deputy Advocate General with Shri Rakesh Kumar Joshi, learned Brief Holder for the State/ appellant.

Issue notice to the respondent on the question of granting leave to Appeal against judgment of acquittal by registered post acknowledgment due, returnable within four weeks.

Requisite be filed within seven days. List on 30.08.2022.

(Alok Kumar Verma, J.) (Sanjaya Kumar Mishra, J.) 19.07.2022 SKS