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M/S Biswas & Sons vs Dr. Vishal Kumar
2025 Latest Caselaw 1338 Tri

Citation : 2025 Latest Caselaw 1338 Tri
Judgement Date : 11 November, 2025

Tripura High Court

M/S Biswas & Sons vs Dr. Vishal Kumar on 11 November, 2025

           2

                                HIGH COURT OF TRIPURA
                                      AGARTALA
                               Cont.Cas(C) No.64 of 2025

           M/S Biswas & Sons
                                                                  ---- Petitioner(s)
                                             Versus
           Dr. Vishal Kumar, IAS
                                                      ----Respondent-Contemnor(s)

For Petitioner(s) : Mr. Somik Deb, Sr. Adv.

Mr. Dhrubajyoti Saha, Adv.

For Respondent(s) : Mr. Saktimoy Chakraborty, Adv. General Mr. Kohinoor N. Bhattacharyya, GA Mrs. Pinki Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

11/11/2025

Heard both the sides.

List the matter on 12.11.2025 for order/judgment.

JUDGE

Snigdha

AMRITA Digitally signed by AMRITA DEB

DEB Date: 2025.11.12 13:56:51 +05'30'

 
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