Citation : 2023 Latest Caselaw 3503 Tel
Judgement Date : 1 November, 2023
THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR
CONTEMPT CASE No.1580 of 2023
ORDER:
This contempt case is filed alleging violation of the order
passed by this Court W.P.No.5626 of 2023, dated 28.02.2023,
wherein this Court directed the respondents to deposit the
entire decretal amount covered by the judgment and decree in
O.P.No.39 of 2015, dated 10.10.2017, into the credit of
E.P.No.32 of 2019 on the file of the Senior Civil Judge at
Wanaparthy within a period of four months.
2. In response to the notice in Form-I issued by this Court,
it is brought to the notice of this Court by learned Government
Pleader for Land Acquisition that the amount, as directed by
this Court, was already deposited into the credit of E.P.No.32 of
2019 on 31.10.2023 and a copy of the G.O.Rt.No.354, Irrigation
and CAD (LA) Department, dated 27.10.2023, and a copy of the
letter bearing No.C/03/2018, dated 31.10.2023, addressed
to the Court of the Senior Civil Judge, Wanaparthy, are placed
before this Court in proof of having deposited an amount
of Rs.73,00,409/- through Cheque No.02001731, dated
31.10.2023. However, it is submitted by learned Government
Pleader for Land Acquisition that aggrieved by the order passed
by this Court in L.A.A.S.No.28 of 2018, dated 20.09.2022, the
State has preferred an appeal before the Hon'ble Apex Court
and the same was taken on record and a Diary Number
was assigned and the same is likely to come up before the
Hon'ble Apex Court.
3. Be that as it may, there is no stay granted against the
order passed in L.A.A.S.No.28 of 2018 and the judgment and
decree passed in O.P.No.39 of 2015 was confirmed.
4. In the light of the above, this Court does not see any
deliberate violation on the part of the respondents as the
respondents have already complied with the order passed by
this Court, this Court is not inclined to continue further
proceedings against the respondents.
5. The contempt case is accordingly closed.
Miscellaneous Petitions, if any, pending in this contempt
case shall stand closed.
_________________________________ MUMMINENI SUDHEER KUMAR, J Date:01.11.2023 KH
THE HON'BLE SRI JUSTICE MUMMINENI SUDHEER KUMAR
CONTEMPT CASE No.1580 of 2023
Date:01.11.2023 KH
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!